Sri Dipankar Kar @ Badhan Kar vs Smt. Rina Debnath @ Rina Kar And Another
2025 Latest Caselaw 480 Tri

Tripura High Court

Sri Dipankar Kar @ Badhan Kar vs Smt. Rina Debnath @ Rina Kar And Another on 13 August, 2025

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                                  HIGH COURT OF TRIPURA
                                         AGARTALA
                                     I.A. No.01 of 2025
                                             in
                                     RSA No.23 of 2025

Sri Dipankar Kar @ Badhan Kar
                                                                         .......Applicant(s)
                                                Versus
Smt. Rina Debnath @ Rina Kar and another
                                                                      .......Respondent(s)

For Applicant(s) : Mr. Debalay Bhattacharya, Senior Advocate.

Mr. Samar Das, Advocate.

For Respondent(s) : None.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_

13.08.2025

Heard Mr. Debalay Bhattacharya, learned senior counsel

appearing for the applicant.

The main appeal has already been admitted for hearing.

Issue notice upon the respondents regarding this application

along with the notice of the main appeal by registered post with A/D.

Meanwhile, the operation of the judgment dated 05.11.2024

and the consequent decree passed by learned Civil Judge (Senior

Division) Court No.1 Unakoti, Kailasahar, in T.S. (P) No.17 of 2022, shall

remain stayed until further order.

A copy of this order be communicated to both the learned

District Judge, Unakoti and the learned Trial Court.

JUDGE

SATABD by SATABDI DUTTA I DUTTA Date: 2025.08.14 15:44:05 +05'30'

Dinashree