Unknown vs For Appellant(S) : Mr. Anjan Kanti Pal
2025 Latest Caselaw 915 Tri

Tripura High Court

Unknown vs For Appellant(S) : Mr. Anjan Kanti Pal on 7 April, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                         IA No. 05 of 2025 in MAC.App 56 of 2023 (D/O)

    For Appellant(s)                  :      Mr. Anjan Kanti Pal, Advocate.
    For Respondent(s)                 :      Mr. Samrat Kar Bhowmik, Advocate.

Mr. Anirban Bhattacharjee, Advocate.

Mr. Ezekiel L Darlong, Advocate.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order

07.04.2025

This is an application under Section 151 of CPC for withdrawing the fixed

deposit amount of Rs.2,28,957/- in the name of Smt. Minati Banerjee (who is one of the

claimants of this case) with the UCO Bank, High Court Branch, Agartala in terms of

judgment of order dated 07.05.2024 passed by this Court in MAC.App 56 of 2023 in

favour of the petitioner-claimant-respondent.

Heard Mr. Anjan Kanti Pal, learned counsel appearing for the applicant.

Accordingly, the petition is allowed, permitting the applicant to withdraw

the amount. The Registry shall release the amount as per the procedure of law.

With the above observation and direction, the present interlocutory

application stands allowed and thus disposed of.

                                                                          JUDGE




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