Sri Anup Kumar Saha vs The State Of Tripura & 4 Ors
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Tripura High Court

Sri Anup Kumar Saha vs The State Of Tripura & 4 Ors on 30 April, 2025

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                    WP(C) No.46 of 2025

             Sri Anup Kumar Saha
                                                                   ---- Petitioner(s)
                                               Versus
             The State of Tripura & 4 Ors.
                                                                  ----Respondent(s)

For Petitioner(s) : Ms. Sutapa Debbarman, Adv.

For Respondent(s) : Mr. Karnajit De, Addl. GA Mr. Dipankar Sarma, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/04/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.05.01 17:30:40 +05'30'