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Sri Rakhal Chandra Debnath vs The State Of Tripura
2024 Latest Caselaw 1694 Tri

Citation : 2024 Latest Caselaw 1694 Tri
Judgement Date : 27 September, 2024

Tripura High Court

Sri Rakhal Chandra Debnath vs The State Of Tripura on 27 September, 2024

                                        Page 1 of 1


                            HIGH COURT OF TRIPURA
                                   AGARTALA
                               CRL.A. No.20 of 2023
          Sri Rakhal Chandra Debnath
                                                                  ---Appellant(s)
                                         Versus
          The State of Tripura
                                                            ----Respondent(s)

For Appellant(s) : Mr. B. Deb, Adv. For Respondent(s) : Mr. S. Ghosh, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 27/09/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.09.30 17:41:58 +05'30' Moumita

 
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