Smti Debirung Aslong vs . The State Of Tripura And 5 Ors.
2024 Latest Caselaw 1681 Tri

Tripura High Court

Smti Debirung Aslong vs . The State Of Tripura And 5 Ors. on 26 September, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

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                                               HIGH COURT OF TRIPURA
                                                        AGARTALA

                                                   RFA 1 of 2023

                             Smti Debirung Aslong Vs. The State of Tripura and 5 Ors.

                                                    along with
                                                   RFA 2 of 2023
                       For the Appellant(s)         :      Mr. T. D. Majumder, Sr. Advocate
                                                           Mr. S. Chakraborty, Advocate
                       For the Respondent(s)        :      Mr. Kohinoor N. Bhattacharyya, G.A

Mr. Bhattacharya, Sr. Advocate Mr. B. Debbarma, Advocate Mr. P. Gautam, Advocate Mr. S. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.D. PURKAYASTHA

Order 26.09.2024

Arguments heard. Judgment reserved.

                                  JUDGE                                       JUDGE




     Rohit

SANJAY Digitally signed by SANJAY GHOSH

GHOSH Date: 2024.09.27 13:20:13 +05'30'