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Smt. Sushanti Debnath & Ors vs The Satsang
2024 Latest Caselaw 1672 Tri

Citation : 2024 Latest Caselaw 1672 Tri
Judgement Date : 25 September, 2024

Tripura High Court

Smt. Sushanti Debnath & Ors vs The Satsang on 25 September, 2024

                                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                              AGARTALA
                                RSA No. 12 of 2024

Smt. Sushanti Debnath & Ors.
                                                                      ......Appellant(s)
                                                 Versus

The Satsang, a registered society
under the Societies Registration Act,1960.
                                                                   ......Respondent(s)

For Appellant(s) : Mr. S. Deb, Senior Advocate.

Mr. S. Datta, Advocate.

For Respondent(s) : Mr. D.K. Biswas, Senior Advocate.

Mr. D.S. Kunwar, Advocate.

Mr. G.K. Nama, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_

25.09.2024

Heard Mr. S. Deb, learned Senior counsel assisted by

Mr. S. Datta, learned counsel appearing for the appellants and Mr.

D.K. Biswas, learned Senior counsel assisted by Mr. D.S. Kunwar,

learned counsel appearing for the respondent.

Judgment is reserved.





                                                                   JUDGE






     SUJAY GHOSH    GHOSH

Date: 2024.09.25 15:50:22 +05'30'

Dinashree

 
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