Smt. Sikha Saha (Ghosh) & Ors vs Sri Sujit Debnath & Ors
2024 Latest Caselaw 1575 Tri

Tripura High Court

Smt. Sikha Saha (Ghosh) & Ors vs Sri Sujit Debnath & Ors on 13 September, 2024

                                                        Page 1 of 1



                                              HIGH COURT OF TRIPURA
                                                      AGARTALA
                                              M.A.C. App. No.65 of 2024
          Smt. Sikha Saha (Ghosh) & Ors.
                                                                             -----Appellant(s)
                                                         Versus
          Sri Sujit Debnath & Ors.
                                                                           -----Respondent(s)

For Appellant(s) : Mr. Subham Majumder, Adv. For Respondent(s) : Mr. S. D. Choudhury, Adv, Mr. Alik Das, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/09/2024 Learned Counsel for the appellants, Mr. Subham Majumder is

present. Learned Counsel, Mr. S. D. Choudhury is present for the

respondent O.P. No.5 and Learned Counsel, Mr. Alik Das is present

for the respondent O.P. No.4. None appeared on behalf of

respondent Nos.1, 2 and 3 inspite of notices served upon them

properly.

This appeal is preferred challenging the judgment and order

dated 07.06.2022 delivered by Learned Member, MACT, Tribunal

No.4, West Tripura, Agartala in connection with case No.T.S. (MAC)

33 of 2016.

We have already condoned the delay.

Heard Learned Counsels at length.

Considered.

The appeal be admitted for hearing.

Also seen the impugned order dated 07.06.2022 delivered by

the Learned Tribunal below. Also heard Learned Counsels at length

on the merit of the appeal.

List this matter on 18.09.2024 for judgment/order.

JUDGE MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.09.18 16:12:11 +05'30' Purnita