Abul Kalam Azad vs Ali Aswab Miah & Ors
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Tripura High Court

Abul Kalam Azad vs Ali Aswab Miah & Ors on 12 September, 2024

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                           RSA No.36 of 2022

             Abul Kalam Azad
                                                                    -----Appellant(s)
                                                Versus
             Ali Aswab Miah & Ors.
                                                                  -----Respondent(s)

For Appellant(s) : Mr. D. R. Chowdhury, Sr. Adv, Mr. D. Debnath, Adv, Mr. S. Sarkar, Adv.

For Respondent(s) : Mr. S. M. Chakraborty, Sr. Adv, Mr. Suman Bhattacharjee, Adv, Ms. P. Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 12/09/2024

Heard both the sides.

Judgment is reserved.

JUDGE

Date: 2024.09.13 19:18:39 +05'30'