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Shri Narayan Chakraborty & Ors vs Smt. Jaygun Bibi
2024 Latest Caselaw 1559 Tri

Citation : 2024 Latest Caselaw 1559 Tri
Judgement Date : 12 September, 2024

Tripura High Court

Shri Narayan Chakraborty & Ors vs Smt. Jaygun Bibi on 12 September, 2024

                                       Page 1 of 1

                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                RSA No.32 of 2023

Shri Narayan Chakraborty & Ors.
                                                             .........Appellant(s).
                                           Vs.
Smt. Jaygun Bibi
                                                            .......Respondent(s).

For Appellant(s) : Mr. S.M. Chakraborty, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. P. Shil, Advocate.

For Respondent(s) : Mr. B. Banerjee, Advocate.

Ms. R. Majumder, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order 12.09.2024

Heard Mr. S. Bhattacharjee, learned counsel led by Mr.

S.M. Chakraborty, learned Senior counsel appearing for the

appellants and Mr. B. Banerjee, learned counsel appearing for the

respondent.

Judgment is reversed.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2024.09.12 17:13:23 +05'30' Dinashree

 
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