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The State Of Tripura & Others vs Abani Shill
2024 Latest Caselaw 1505 Tri

Citation : 2024 Latest Caselaw 1505 Tri
Judgement Date : 9 September, 2024

Tripura High Court

The State Of Tripura & Others vs Abani Shill on 9 September, 2024

                                  Page 1 of 2




                        HIGH COURT OF TRIPURA
                              AGARTALA
                   IA No.01/2024 in WA No.144 of 2023(D/O)
The State of Tripura & others
                                                        .........Applicant(s);
                                      Versus
Abani Shill, S.P.O. No.335 & others
                                                      .........Respondent(s).

IA No.01/2024 in WA No.145 of 2023(D/O) The State of Tripura & others .........Applicant(s);

Versus Pintu Malakar, SPO No-523 & others .........Respondent(s).

IA No.01/2024 in WA No.146 of 2023(D/O) The State of Tripura & others .........Applicant(s);

Versus Litan Das, SPO No.208 & others .........Respondent(s).

IA No.01/2024 in WA No.147 of 2023(D/O) The State of Tripura & others .........Applicant(s);

Versus Dipankar Das, SPO No.409 & others .........Respondent(s).

IA No.01/2024 in WA No.148 of 2023(D/O) The State of Tripura & others .........Applicant(s);

Versus Alak Chakraborty, SPO No.04 & others .........Respondent(s).

For Applicant(s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. D. Sharma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S.D. PURKAYASTHA Order 09/09/2024

These interlocutory applications have been filed on the part of the

State seeking extension of time to comply with the directions passed in the writ

appeals which have been disposed of by common judgment dated 26.03.2024.

Learned Advocate General submits that the said judgment has already been

complied with and the honorarium of the Special Police Officers (SPOs) has

been increased. As such, these interlocutory applications have become

infructuous.

All interlocutory applications are accordingly disposed of.

(S.D. PURKAYASTHA), J (APARESH KUMAR SINGH), CJ

Pijush/ MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2024.09.10 16:45:55 +05'30'

 
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