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Smt. Renubala Debnath vs Shri Bikash Ranjan Dutta & Ors
2024 Latest Caselaw 1472 Tri

Citation : 2024 Latest Caselaw 1472 Tri
Judgement Date : 5 September, 2024

Tripura High Court

Smt. Renubala Debnath vs Shri Bikash Ranjan Dutta & Ors on 5 September, 2024

                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                               RSA No.30 of 2023

         Smt. Renubala Debnath
                                                                                     ...... Appellant(s)
                                                  Versus

         Shri Bikash Ranjan Dutta & Ors.
                                                                                 ...... Respondent(s)

For Appellant (s) : Mr. S.M.. Chakraborty, Sr. Adv.

Ms. A. Pal, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order

05.09.2024

Heard Mr. S. M. Chakraborty, learned senior counsel assisted by Ms. A. Pal, learned counsel appearing for the appellant.

The judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2024.09.06 15:29:16 +05'30'

Sujay

 
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