New India Assurance Company Limited vs Sri Sankar Saha And Ors
2024 Latest Caselaw 1446 Tri

Tripura High Court

New India Assurance Company Limited vs Sri Sankar Saha And Ors on 2 September, 2024

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                           HIGH COURT OF TRIPURA
                                  AGARTALA
                              MAC APP No.22 of 2024
          New India Assurance Company Limited
                                                                    ---Appellant(s)
                                               Versus
          Sri Sankar Saha and Ors.
                                                                 ----Respondent(s)

For Appellant(s) : Mr. G.S. Das, Adv.

Mr. K. Deb, Adv.

For Respondent(s) : Mr. S. Bhattacharjee, Adv.

Mr. K. De, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 02/09/2024

Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.09.03 11:37:29 +05'30'

Moumita