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Smt. Minati Kalai vs Sri Laxmi Narayan Aggrawal And Ors
2024 Latest Caselaw 1734 Tri

Citation : 2024 Latest Caselaw 1734 Tri
Judgement Date : 7 October, 2024

Tripura High Court

Smt. Minati Kalai vs Sri Laxmi Narayan Aggrawal And Ors on 7 October, 2024

                                        Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                MAC APP No.59 of 2024
          Smt. Minati Kalai
                                                             ---Appellant(s)
                                      Versus
          Sri Laxmi Narayan Aggrawal and Ors.
                                                          ----Respondent(s)

For Appellant(s) : Mr. U.K. Majumder, Adv. For Respondent(s) : Mr. K. Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/10/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.10.08 15:33:31 +05'30' Moumita

 
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