Unknown vs For
2024 Latest Caselaw 1754 Tri

Citation : 2024 Latest Caselaw 1754 Tri
Judgement Date : 6 November, 2024

Tripura High Court

Unknown vs For on 6 November, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                 Mat.App. 15 of 2023

For Appellant (s)                :     Mr. P Roy Barman, Sr. Advocate.
                                       Mr. S. Bhattacharjee, Advocate.
                                       Mr. K. Nath, Advocate.
For Respondent(s)                :     Mr. S. Talapatra, Advocate.

HON'BLE MR. JUSTICE T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

06.11.2024

Heard both sides.

Reserved for judgment.

B.Palit, J T. Amarnath Goud, J

Dipak

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