Citation : 2024 Latest Caselaw 1742 Tri
Judgement Date : 4 November, 2024
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
MAC App. No.35 of 2024
The Branch Manager, The Oriental Insurance Company Ltd.
-----Appellant(s)
Versus
Smt. Nisha Nath & Ors.
-----Respondent(s)
For Appellant(s) : Mr. B. Majumder, Adv. For Respondent(s) : Mr. Alik Das, Adv.
HON'BLE MR. JUSTICE BISWAJIT PALIT Order 04/11/2024
Heard both the sides.
Judgment is reserved.
JUDGE
MOUMITA Digitally signed by MOUMITA DATTA
DATTA Date: 2024.11.04 17:29:41 +05'30'
Deepshikha
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