The Oriental Insurance Company Ltd vs Smt. Rumpa Bhattacharjee ...
2024 Latest Caselaw 905 Tri

Tripura High Court

The Oriental Insurance Company Ltd vs Smt. Rumpa Bhattacharjee ... on 31 May, 2024

                                                Page 1 of 1


                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                              MAC App. No.90 of 2023
          The Oriental Insurance Company Ltd.
                                                                     ----Appellant(s)
                                                 Versus
          Smt. Rumpa Bhattacharjee (Chakraborty) & Ors.
                                                                    ----Respondent(s)

For Appellant(s) : Mr. Biswanath Majumder, Adv. For Respondent(s) : Mr. S. B. Debnath, Adv, Ms. A. Banik, Adv, Ms. Tulu Debnath, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 31/05/2024 Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.06.01 16:36:13 +05'30' Purnita