The Branch Manager vs Smt. Purnima Dey (Bhowmik) And Ors
2024 Latest Caselaw 797 Tri

Tripura High Court

The Branch Manager vs Smt. Purnima Dey (Bhowmik) And Ors on 17 May, 2024

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                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                            I.A. 01 of 2024 in MAC.APP.No.45 of 2024
                 The Branch Manager, The Oriental Insurance Company Ltd.
                                                                 ----Applicant(s)
                                              Versus
                 Smt. Purnima Dey (Bhowmik) and Ors.
                                                                              ----Respondent(s)

For Applicant(s) : Mr. K. De, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/05/2024 Heard Learned counsel, K. De is present for the appellant-

Insurance Company.

Considered.

The applicant-petitioner has filed an appeal challenging the

judgment and award dated 17.02.2024 passed by Learned MACT Court

No.1, Gomati Judicial District, Udaipur in connection with Case

No.T.S.(MAC)65 of 2021.

This present appeal is filed under Order 41 Rule 5 of CPC for

staying operation of the judgment/award.

Considered.

Prayer is allowed.

Operation of the impugned award may be suspended

subject to deposit of 50% of the compensation by the Insurance

Company to the Registry of this Court within a period of 1(one) month

from today.

A copy of this order be supplied to Learned counsel for the

Insurance Company.

With this observation, this I.A. stands disposed of.

JUDGE

Date: 2024.05.18 13:49:08 +05'30'