Tripura High Court

Shri Jhutan Debnath vs Smti. Bandana Das And Another on 16 May, 2024

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                           MAC.APP.No.42 of 2024
              Shri Jhutan Debnath
                                                                           ----Appellant(s)
                                                    Versus
              Smti. Bandana Das and Another
                                                                        ----Respondent(s)

For Appellant(s) : Mr. K. Datta, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/05/2024 Learned counsel, Mr. K. Datta, Learned counsel is present

for the claimant-appellant.

The claimant-appellant has preferred this appeal challenging

the judgment and award dated 25.08.2023 passed by Learned Member,

MACT, Court No.1, Agartala, West Tripura in connection with Case

No.T.S.(MAC)246 of 2021.

Heard Learned counsel.

Considered.

Issue notice upon the OP-respondents.