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Unknown vs For
2024 Latest Caselaw 445 Tri

Citation : 2024 Latest Caselaw 445 Tri
Judgement Date : 14 March, 2024

Tripura High Court

Unknown vs For on 14 March, 2024

                                                          Page 1 of 1


                                             HIGH COURT OF TRIPURA
                                                   AGARTALA

                                                      RSA No.18 of 2021

             For Appellant(s)                     :      Mr. B. N. Majumder, Sr. Adv.,
                                                         Mr. S. C. Sen, Adv,
                                                         Mr. Bikash Paul, Adv.

             For Respondent(s)                    :      Mr. Kohinoor N. Bhattacharjee, G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 14/03/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJEE BHATTACHARJEE Date: 2024.03.15 16:58:30 -07'00' Purnita/Deepshikha

 
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