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Sri Uttam Roy vs Smt. Jita Roy(Datta) & Anr
2024 Latest Caselaw 1293 Tri

Citation : 2024 Latest Caselaw 1293 Tri
Judgement Date : 29 July, 2024

Tripura High Court

Sri Uttam Roy vs Smt. Jita Roy(Datta) & Anr on 29 July, 2024

                                                    Page 1 of 1



                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                               RSA No.47 of 2022

             Sri Uttam Roy
                                                                         -----Appellant(s)
                                                     Versus
             Smt. Jita Roy(Datta) & anr.
                                                                       -----Respondent(s)

For Appellant(s) : Mr. S. K. Deb, Sr. Adv, Mr. S. Datta, Adv.

For Respondent(s) : Mr. S. M. Chakraborty, Sr. Adv., Mrs. P. Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 29/07/2024

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.30 17:27:10 -07'00' Deepshikha

 
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