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The Branch Manager vs Smt. Shefali Rudra Paul & Ors
2024 Latest Caselaw 1292 Tri

Citation : 2024 Latest Caselaw 1292 Tri
Judgement Date : 29 July, 2024

Tripura High Court

The Branch Manager vs Smt. Shefali Rudra Paul & Ors on 29 July, 2024

                                                       Page 1 of 1



                                                HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                MAC App. No.40 of 2024

             The Branch Manager, Oriental Insurance Company Ltd.
                                                                           -----Appellant(s)
                                          Versus
             Smt. Shefali Rudra Paul & Ors.
                                                                         -----Respondent(s)

For Appellant(s) : Mr. K. De, Adv, For Respondent(s) : Mr. H. K. Bhowmik, Adv, Mr. R. Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 29/07/2024

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.30 17:22:35

-07'00' Deepshikha

 
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