Smt. Payeel Das vs Sri Sumit Kumar Sinha And Anr
2024 Latest Caselaw 1254 Tri

Tripura High Court

Smt. Payeel Das vs Sri Sumit Kumar Sinha And Anr on 24 July, 2024

                                      Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                               MAC APP No.15 of 2024
          Smt. Payeel Das
                                                           ----Appellant(s)
                                       Versus
          Sri Sumit Kumar Sinha and Anr.
                                                          ----Respondent(s)

For Appellant(s) : Mr. S. B. Debnath, Adv. For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 24/07/2024 Heard Learned counsel for the appellant and also heard

Learned counsel for the Insurance Company.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.26 10:19:18 +05'30' Moumita