The General Manager Project vs Smt. Puspa Rani Debnath
2024 Latest Caselaw 1252 Tri

Tripura High Court

The General Manager Project vs Smt. Puspa Rani Debnath on 24 July, 2024

                                          Page 1 of 1


                               HIGH COURT OF TRIPURA
                                     AGARTALA
                              LA APP. No.57 of 2023
          The General Manager Project
                                                              ----Appellant(s)
                                            Versus
          Smt. Puspa Rani Debnath
                                                             ----Respondent(s)

For Applicant(s) : Mr. N. Majumder, Adv.

Ms. M. Sarkar, Adv. For Respondent(s) : Mr. D. C. Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 24/07/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.26 10:17:51 +05'30' Moumita