Sri. V. Thansanga Darlong & Ors vs Sri Ringliana Darlong & Anr
2024 Latest Caselaw 1241 Tri

Tripura High Court

Sri. V. Thansanga Darlong & Ors vs Sri Ringliana Darlong & Anr on 23 July, 2024

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                         I.A. No.01 of 2024
                                  in
                         RSA No. 20 of 2024

Sri. V. Thansanga Darlong & Ors.
                                                         ......Applicant(s)
                                  Versus
Sri Ringliana Darlong & Anr.
                                                      ......Respondent(s)

For Applicant(s) : Mr. D. Bhattacharya, Sr. Adv.

                         :     Mr. S. Das, Adv.
For Respondent(s)        :     Mr. B. N. Majumder, Sr. Adv.
                         :     Mr. D. J. Saha, Adv.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_ 23.07.2024

Heard Mr. D. Bhattacharya, learned Senior Counsel

assisted by Mr. S. Das, learned counsel appearing for the

applicants.

Also heard Mr. B. N. Majumder, learned Senior Counsel

assisted by Mr. D. J. Saha, learned counsel appearing for the

respondents.

The judgment and order passed by Ld. Addl. District

Judge, Dhalai Judicial District, Ambassa dated 06.09.2023 in Title

Appeal No.03 of 2023 is under challenge. There has been a delay

of 137 days in preferring the appeal.

Mr. Majumder, learned Senior Counsel has not opposed

the prayer considering the minimal period of delay.

This Court is satisfied with the explanation given by the

applicants regarding such delay of 137 days on the ground that

there being several persons joined as applicants in this case had

to take their unanimous decision to prefer the appeal and this way

the delay has primarily been occasioned. According to the

applicants, some delay has been occurred due to collection of

certified copies of some documents.

The petition is accordingly allowed and delay in filing

the appeal is condoned.

The interim application is accordingly disposed of.

                                                     JUDGE




     SATABDI        Digitally signed by
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     DUTTA          Date: 2024.07.24
                    17:25:56 +05'30'
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