Sri Ranjit Debroy @Dundu vs The State Of Tripura
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Tripura High Court

Sri Ranjit Debroy @Dundu vs The State Of Tripura on 22 July, 2024

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                              Crl. A(J). No.45 of 2023

Sri Ranjit Debroy @Dundu
                                                                  ......Appellant(s).
                                            Vs.
The State of Tripura
                                                                 ......Respondent(s).

For Appellant (s) : Ms. R. Guha, Adv.

Ms. S. Nath, Adv.

For Respondent(s) : Mr. R. Datta, P.P.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_ 22.07.2024

Heard Ms. R. Guha, learned counsel appearing for the

appellant and Mr. R. Datta, learned P.P. appearing for the State.

Judgment is reserved.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2024.07.23 16:10:37 +05'30'

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