Ratan Debnath vs Smt. Niyati Sutradhar & Ors
2024 Latest Caselaw 1206 Tri

Tripura High Court

Ratan Debnath vs Smt. Niyati Sutradhar & Ors on 18 July, 2024

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                    HIGH COURT OF TRIPURA
                          AGARTALA
                       RSA No. 25 of 2024

Ratan Debnath
                                                             ......Appellant(s)
                                      Versus
Smt. Niyati Sutradhar & Ors.
                                                       ......Respondent(s)

For Appellant(s) : Mr. S. Bhattacharjee, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_ 18.07.2024

Mr. S. Bhattacharjee, learned counsel appearing for the

appellant has sought for an adjournment on behalf of Mr. B. Saha,

learned counsel.

The appellant is also directed to furnish fresh legible

copies of appropriate front size, of judgments of the Trial Court

both in the original suit and in the counter claim.

List the matter on 01.08.2024.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2024.07.20 11:46:48 +05'30' Riki