The Branch Manager vs Md. Abu Taher And Ors
2024 Latest Caselaw 1144 Tri

Tripura High Court

The Branch Manager vs Md. Abu Taher And Ors on 11 July, 2024

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                   IA No.1 of 2024
                              In MAC APP No.68 of 2024
          The Branch Manager, Shriram General
          Insurance Company Ltd.
                                                             ----Applicant(s)
                                         Versus
          Md. Abu Taher and Ors.
                                                           ----Respondent(s)

For Applicant(s) : Mr. K. De, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11/07/2024 Learned counsel Mr. K. De is present for the appellant-

applicant.

This application has been filed under Section 5 of the

Limitation Act for condoning the delay of 801 (eight hundred and

one) days in preferring the appeal against the judgment and

award dated 21.02.2022 passed by the Learned Tribunal, Court

No.1, West Tripura, Agartala in T.S.(MAC) No.147 of 2018.

Issue notice upon the respondents.

The appellant-applicant may take steps for service of notice

upon the respondents by normal process and also by registered

A/D post within seven days in the IA and also in the main appeal.

List this matter on 16.08.2024 for order.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.12 16:53:17 +05'30' Moumita