The State Of Tripura vs Dr. Pinaki Pal
2024 Latest Caselaw 1102 Tri

Tripura High Court

The State Of Tripura vs Dr. Pinaki Pal on 8 July, 2024

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                          HIGH COURT OF TRIPURA
                                AGARTALA

                                     WA No. 138 of 2022
                                     WA No. 139 of 2022
                                     WA No. 127 of 2023

The State of Tripura
                                                                           ...... Appellant(s)

                                                             VERSUS

Dr. Pinaki Pal
                                                                          ...... Respondent(s)

For Appellant(s) : Mr. M Debbarma, Addl. G.A.

For Respondent(s) : Mr. P Roy Barman, Sr. Adv.

Mr. S Bhattacharjee, Adv.

Mr. K Nath, Adv.

BEFORE HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

08.07.2024

Learned Sr. counsel Mr. P Roy Barman, submits that in order to

appreciate the issue at hand it would be proper to supply a

convenience compilation containing all relevant UGC Regulations,

Circulars and Judgments rendered on this point, for convenience of

this court.

As prayed for, list the case on 22nd July, 2024.

Convenience compilation be supplied by 19th July, 2024.

The matters are accordingly adjourned.

(S. DATTA PURKAYASTHA) J (APARESH KUMAR SINGH) CJ

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2024.07.12 10:30:37 +05'30' Satabdi