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The Union Of India vs Sri. Pradip Das And Ors
2024 Latest Caselaw 1090 Tri

Citation : 2024 Latest Caselaw 1090 Tri
Judgement Date : 5 July, 2024

Tripura High Court

The Union Of India vs Sri. Pradip Das And Ors on 5 July, 2024

          2

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                           LA App. No.31 of 2024

          The Union of India
                                                                                 ----Appellant(s)
                                                         Versus
          Sri. Pradip Das and Ors.
                                                                           ----Respondent(s)

For Appellant(s) : Mr. Bidyut Majumder, DSGI. For Respondent(s) : Mr. K. De, Addl. G.A., Mr. S. S. Debnath, Adv, Mr. D. S. Kunwar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 05/07/2024

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA DATTA Date: 2024.07.06 13:46:38 +05'30'

Purnita

 
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