Smt. Minati Kalai vs Sri. Laxmi Narayan Aggrawal & Ors
2024 Latest Caselaw 1081 Tri

Tripura High Court

Smt. Minati Kalai vs Sri. Laxmi Narayan Aggrawal & Ors on 4 July, 2024

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                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                     I.A. No.01 of 2024
                                  In MAC App. No.59 of 2024
          Smt. Minati Kalai
                                                                            ----Applicant(s)
                                                        Versus
          Sri. Laxmi Narayan Aggrawal & Ors.
                                                                          ----Respondent(s)

For Applicant(s) : Mr. U. K. Majumder, Adv, Mr. H. Laskar, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 04/07/2024

Learned Counsel, Mr. U. K. Majumder along with Learned

Counsel Mr. H. Laskar is present on behalf of the applicant-appellant.

None appears for the respondents.

The applicant-appellant has filed this appeal challenging the

judgment and award dated 05.12.2023 passed by Learned Member,

MACT, West Tripura, Agartala, Tribunal No.4 in connection with case

No.T.S.(MAC) No.140 of 2015 and along with the memo of appeal an

application under Section 5 of Limitation Act is filed for condoning delay

of 86 days.

Heard Learned Counsel for the applicant-appellant.

Considered.

Issue notice upon the O.P. respondents by normal process and

also by registered A/D post in the I.A. and also in the appeal.

The applicant-appellant may take steps within seven (7) days

and file proof of service.

List the matter on 30.07.2024.

JUDGE

MOUMITA DATTA DATTA Date: 2024.07.05 16:24:46 +05'30' Purnita