Ms. Jui Das vs The State Of Tripura And Others
2024 Latest Caselaw 74 Tri

Citation : 2024 Latest Caselaw 74 Tri
Judgement Date : 24 January, 2024

Tripura High Court

Ms. Jui Das vs The State Of Tripura And Others on 24 January, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

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                      HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
                          WA No.46 of 2023
Ms. Jui Das
                                                     ...... Appellant(s)
                            VERSUS
The State of Tripura and others
                                                         ...... Respondent(s)

For Appellant(s) : Mrs. S. Deb(Gupta), Advocate, Ms. Rumpa Dey, Advocate.

For Respondent(s) : Mr. D. Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE ARINDAM LODH =O=R=D=E=R=

24.01.2024

Argument concluded.

Judgment reserved.

(ARINDAM LODH), J (APARESH KUMAR SINGH), CJ

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