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Unknown vs High Court Of Tripura
2024 Latest Caselaw 19 Tri

Citation : 2024 Latest Caselaw 19 Tri
Judgement Date : 11 January, 2024

Tripura High Court

Unknown vs High Court Of Tripura on 11 January, 2024

                                             Page 1 of 1


                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                   MAC App. No.26 of 2023
           For Appellant(s)          :       Mr. A. K. Deb, Adv.
           For Respondent(s)         :       None.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11/01/2024

Heard Learned Counsel for the appellant.

No step is taken by the respondents inspite of receipt of

notice.

Final argument is complete.

Judgment is reserved.

JUDGE

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2024.01.12 01:20:54 -08'00' Moumita/Deepshikha

 
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