Mr. P. Roy Barman vs Mr. Debajit Biswas
2024 Latest Caselaw 162 Tri

Tripura High Court

Mr. P. Roy Barman vs Mr. Debajit Biswas on 5 February, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA

                                                           CRP 41 of 2022

   For Petitioner(s)                   :               Mr. P. Roy Barman, Sr. Advocate.
                                                       Mr. Samarjit Bhattacharjee, Advocate.
                                                       Mr. Kawsik Nath, Advocate.
                                                       Mr. D. Sarkar, Advocate.

   For Respondent(s) :                                 Mr. Debajit Biswas, Advocate.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order 05.02.2024

Heard learned counsel for both the parties.

Judgment is reserved.

JUDGE

Sabyasachi G.

SABYASACHI GHOSH GHOSH Date: 2024.02.09 17:38:24 +05'30'