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Unknown vs For The
2024 Latest Caselaw 134 Tri

Citation : 2024 Latest Caselaw 134 Tri
Judgement Date : 1 February, 2024

Tripura High Court

Unknown vs For The on 1 February, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                                 WA 99 OF 2022

                    The State of Tripura & Ors. Vrs. Rajib Debnath & Ors.
Present:
    For the appellant (s)                        : Mr. S.S.Dey, Advocate General.
                                                   Mrs. A.Chakraborty, Advocate.

        For the respondent(s)

: Mr. P. Roy Barman, Sr. Counsel. Mr. Samarjit Bhattacharjee, Advocate. Mr. B. Majumder, Dy. SGI HON'BLE MR.JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA 01.02.2024 Order Heard at length Mr. S.S. Dey, learned Advocate General assisted by Mrs. A. Chakraborty, learned counsel appearing for the appellants as well as Mr. P. Roy Barman, learned senior counsel assisted by Mr. S. Bhattacharjee, learned counsel appearing for the respondents.

Arguments are concluded.

Judgment is reserved.

JUDGE JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2024.02.02 15:46:51 +05'30'

 
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