Abdul Ohad @ Abul Ahab vs The State Of Tripura
2024 Latest Caselaw 1430 Tri

Tripura High Court

Abdul Ohad @ Abul Ahab vs The State Of Tripura on 30 August, 2024

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                                                HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                   Crl. A. No.21 of 2023
                     Abdul Ohad @ Abul Ahab
                                                                                 -----Appellant(s)
                                                             Versus
                     The State of Tripura
                                                                               -----Respondent(s)

For Appellant(s) : Mr. Kundan Pandey, Adv. For Respondent(s) : Mr. S. Ghosh, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 30/08/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJ BHATTACHARJEE Date: 2024.08.31 14:28:00 EE -07'00'

Deepshikha