Shri Krishan Das @ Chan vs The State Of Tripura
2024 Latest Caselaw 1391 Tri

Tripura High Court

Shri Krishan Das @ Chan vs The State Of Tripura on 16 August, 2024

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  CRL.A. No.16 of 2023

          Shri Krishan Das @ Chan
                                                              ----Appellant(s)
                                          Versus

          The State of Tripura
                                                           ----Respondent(s)

For Appellant(s) : Mr. T. K. Deb, Adv.

Mr. Biswajit Debnath, Adv. For Respondent(s) : Mr. S. Ghosh, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/08/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.08.17 14:42:21 +05'30' Moumita