Sri Jatindra Das & Others vs The State Of Tripura & Others
2024 Latest Caselaw 1364 Tri

Tripura High Court

Sri Jatindra Das & Others vs The State Of Tripura & Others on 12 August, 2024

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                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
                                                    WA No.45 of 2023
Sri Jatindra Das & others
                                                                                .........Appellant(s);
                                                          Versus
The State of Tripura & others
                                                                               .........Respondent(s).

For Appellant(s) : Mr. S. Lodh, Advocate. For Respondent(s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Mangal Debbarma, Addl. G.A., Mr. Samarjit Bhattacharjee, Advocate, Ms. A. Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S.D. PURKAYASTHA Order 12/08/2024 Since the present appeal has been filed after leave by the present

appellants, who were not a party to the writ proceedings, the subsequent

developments which have occurred in compliance of the impugned judgment

also need to be brought on record by the State-respondents as well as the

private parties. It is informed that pursuant to the order of the learned Writ

Court, the relaxation in Rule 34 of the Tripura Police Service Rules, 1967 has

been granted in favour of the private respondents by the department and they

have been consequentially promoted also. They are now working on the

promoted post in different places across the State.

Let these developments, therefore, be brought on record within a

period of 3(three) weeks by both the State and the private respondents. The

matter should appear after four weeks (10.09.2024) so that petitioner, if may

have something to reply, may do so within this time.

(S.D. PURKAYASTHA), J (APARESH KUMAR SINGH), CJ

Pijush/

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2024.08.16 14:15:58 +05'30'