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Bapi Dey vs Soubhik Debnath And Anr
2024 Latest Caselaw 1361 Tri

Citation : 2024 Latest Caselaw 1361 Tri
Judgement Date : 9 August, 2024

Tripura High Court

Bapi Dey vs Soubhik Debnath And Anr on 9 August, 2024

                                            Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                     RFA No.15 of 2023
          Bapi Dey
                                                                ----Appellant(s)
                                             Versus
          Soubhik Debnath and Anr.
                                                             ----Respondent(s)

For Appellant(s) : Mr. B. Saha, Adv.

Mr. S. Bhattacharjee, Adv. For Respondent(s) : Mr. S. Lodh, Adv.

Mr. A. Sengupta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 09/08/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.08.12 16:30:18 +05'30'

Moumita

 
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