Smt. Mina Datta (Das) vs Smti. Abha Debnath (Das Baishnab) And 5 ...
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Tripura High Court

Smt. Mina Datta (Das) vs Smti. Abha Debnath (Das Baishnab) And 5 ... on 3 April, 2024

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                      RFA No.11 of 2023
          Smt. Mina Datta (Das).
                                                                ----Applicant(s)
                                           Versus
          Smti. Abha Debnath (Das Baishnab) and 5 Ors.
                                                              ----Respondent(s)

For Appellant(s) : Mr. P.K. Dhar, Sr. Adv.

Mr. R. Debnath, Adv. For Respondent(s) : Mr. S. Chakraborty, Adv.

Mr. R. G. Chakraborty, Adv. Mr. Dipak Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 03/04/2024 Heard both the sides.

The judgment is reserved.

JUDGE

SABYASACHI BHATTACHARJEE

BHATTACHARJEE Date: 2024.04.03 22:05:25

-07'00' Moumita