Citation : 2023 Latest Caselaw 794 Tri
Judgement Date : 22 September, 2023
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
L.A. App. No.22 of 2023
For Appellant(s) : Mr. N. Majumder Advocate.
For Respondent(s) : Mr. P. Gautam, Advocate.
HON'BLE MR. JUSTICE T. AMARNATH GOUD _O_ R_ D_ E_ R_ 22/09/2023 Heard learned counsel appearing for the parties. It is represented by Mr. N. Majumder, learned counsel appearing for the appellant that the present appeal is the subject matter which is already decided by this Court in L.A. App. No.30 of 2022 dated 10.05.2023 and L.A. App. No.01 of 2023 dated 03.08.2023 as the subject land is the part and parcel of the matter which is already decided.
In view of the same, the present appeal stands disposed of in terms of the orders passed by this Court, as cited supra.
Registry shall supply the copies of the orders by enclosing the covered judgments also.
JUDGE
A. Ghosh
ANJAN Digitally signed by
ANJAN GHOSH
GHOSH Date: 2023.09.25
14:51:56 +05'30'
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