Present vs For The
2023 Latest Caselaw 775 Tri

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                            HIGH COURT OF TRIPURA
                                  AGARTALA
                             CRL. A NO.23 OF 2022

             HON'BLE MR. JUSTICE T. AMARNATH GOUD

  Present:
  For the Appellant(s)                : Mr. S. Lodh, Advocate.
                                        Ms. A. Saha, Advocate.

  For the Respondent(s)               : Ms. R. Guha, Advocate.

Mr. S. Ghosh, Addl. P.P. Ms. S. Nath, Advocate.

14.09.2023

Order

Heard both sides.

Earlier this Court upon the request of the learned

counsels appearing for both sides has taken steps for settling this

matter out of Court. Despite the best efforts of the counsels, they

represented that the matter could not be settled outside the Court

and prayed to proceed with the matter on merits.

Accordingly, the matter has been listed today for hearing.

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2023.09.15 SINGHA 16:00:24 +05'30'