Mr. P. Roy Barman vs Mr. S. Kar Bhowmik
2023 Latest Caselaw 750 Tri

Citation : 2023 Latest Caselaw 750 Tri
Judgement Date : 5 September, 2023

Tripura High Court

Mr. P. Roy Barman vs Mr. S. Kar Bhowmik on 5 September, 2023

                                   Page 1 of 1




                            HIGH COURT OF TRIPURA
                                  AGARTALA
                            CRL.PETN. NO.16 OF 2023

            HON'BLE MR. JUSTICE T. AMARNATH GOUD

 Present:
 For the Petitioner(s)              : Mr. P. Roy Barman, Sr. Advocate.
                                      Mr. K. Nath, Advocate.
                                      Mr. D. Paul, Advocate.

 For the Respondent(s)              : Mr. S. Kar Bhowmik, Sr. Advocate.

Mr. E. Darlong, Advocate. Mr. S. Bal, Advocate.

05.09.2023

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2023.09.06 SINGHA 16:30:21 +05'30'

Download the LatestLaws.com Mobile App