Tripura Jute Mill Karmachari ... vs Sri Santosh Das And Others
2023 Latest Caselaw 747 Tri

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                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                       Cont. Cas(C) No.69 of 2023
Tripura Jute Mill Karmachari Mancha
                                                                                     ......... Petitioner(s)
                                                        VERSUS
Sri Santosh Das and others
                                                                                ...... Respondent(s)

For Petitioner(s) : Mr. P. Roy Barman, Senior Advocate.

Mr. Samarjit Bhattacharjee, Advocate. Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. D. Bhattacharya, G.A.

Mr. P. Gautam, Advocate.

Mr. S. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE T. AMARNATH GOUD

_O_R_D_E_R_

04/09/2023 Mr. D. Bhattacharya, learned Government Advocate appearing

for the State submits that the SLP(C) Diary No.39916 of 2022 preferred

against the judgment passed by the Writ Court is listed today before the

Hon'ble Supreme Court. As such, the matter may be adjourned for some

time. Accordingly list this case on 09.10.2023.

(T. AMARNATH GOUD), J (APARESH KUMAR SINGH), CJ

Rudradeep RUDRADEEP Digitally signed by RUDRADEEP BANERJEE

BANERJEE Date: 2023.09.06 10:48:38 +05'30'