Mr. P. Roy Majumder vs Mr. D. Bhattacharya
2023 Latest Caselaw 916 Tri

Citation : 2023 Latest Caselaw 916 Tri
Judgement Date : 30 November, 2023

Tripura High Court

Mr. P. Roy Majumder vs Mr. D. Bhattacharya on 30 November, 2023

                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                W.P.(C) No.377 of 2023
For Petitioner                    :     Mr. P. Roy Majumder, Sr. Adv.
                                        Mr. S. Bhattacharjee, Adv.
For Respondent(s)                 :     Mr. D. Bhattacharya, Adv.

Mr. D. Sharma, Addl. GA.

Mr. S. Das, Adv.

HON'BLE MR. JUSTICE S.D PURKAYASTHA Order 30.11.2023

Heard Mr. P. Roy Barman, learned senior counsel assisted by Mr. S. Bhattacharjee, learned counsel appearing for the petitioner as well Mr. D. Sharma, learned Addl. GA appearing for the state-respondents.

Judgment is reserved.

JUDGE

Sujay

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