Unknown vs For The
2023 Latest Caselaw 909 Tri

Tripura High Court

Unknown vs For The on 29 November, 2023

Author: Arindam Lodh

Bench: Arindam Lodh

                      HIGH COURT OF TRIPURA
                            AGARTALA
                       IA 1 OF 2023 & IA 2 OF 2023
                            IN WA 114 OF 2023
     The State of Tripura & Ors. Vrs. Sri Bipul Ranjan De & Ors.
 Present:
 For the applicant(s)      :    Mr. M. Debbarma, Addl. G.A.

 For the respondent(s)               :        None.

 HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH
         HON'BLE MR.JUSTICE ARINDAM LODH
                                           ORDER

29.11.2023 IA 01 OF 2023 IN WA 114 OF 2023

Issue notice upon the respondents under ordinary process and speed post for which requisites be filed within one week.

Notice is made returnable on 10.01.2024.

WA 114 of 2023 & IA 2 of 2023 Admit.

Issue notice upon the respondents under ordinary process and speed post for which requisites be filed within one week.

Notice is made returnable on 10.01.2024. In the meantime, the operation of the impugned judgment and order dated 16.05.2023 passed in WP(C) 832 of 2021 shall remain stayed. IA No.2 of 2023 seeking stay is disposed of.

(ARINDAM LODH),J (APARESH KUMAR SINGH),CJ

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2023.11.30 12:51:23 +05'30'