Dr. Sujit Chakma vs The State Of Tripura And 5 Ors
2023 Latest Caselaw 901 Tri

Tripura High Court

Dr. Sujit Chakma vs The State Of Tripura And 5 Ors on 21 November, 2023

Author: Arindam Lodh

Bench: Arindam Lodh

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                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
                                                  WP(C) No.693 of 2022
              Dr. Sujit Chakma                                          [[




                                                                             ....Petitioner(s)
                                     Versus
              The State of Tripura and 5 Ors.             [[




                                                                         ....Respondent(s)

For the Petitioner(s) : Mr. Somik Deb, Sr. Advocate Mr. P. Chakraborty, Advocate For the Respondent(s) : Mr. B. Majumder, Dy. SG Mr. Kohinoor N. Bhattacharyya, GA [

HON'BLE MR. JUSTICE ARINDAM LODH Order 21/11/2023

Heard learned counsel appearing for the parties at length. Judgment is reserved.

JUDGE

Snigdha

SANJAY Digitally signed by SANJAY GHOSH

GHOSH Date: 2023.11.21 16:26:18 +05'30'