Mr. A. Acharjee vs Mr. D. Sarma
2023 Latest Caselaw 227 Tri

Citation : 2023 Latest Caselaw 227 Tri
Judgement Date : 22 March, 2023

Tripura High Court

Mr. A. Acharjee vs Mr. D. Sarma on 22 March, 2023

                                    Page 1 of 1




                       HIGH COURT OF TRIPURA
                         _A_G_A_R_T_A_L_A_
                             WP(C) No.155 of 2023
For Petitioner(s)      :    Mr. A. Acharjee, Advocate.
For Respondent(s)      :    Mr. D. Sarma, Addl. G.A.

Mr. S. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE ARINDAM LODH _O_ R_ D_ E_ R_ 22/03/2023 When the Court has expressed its view that the writ petition is not maintainable, to which, learned counsel appearing for the petitioner has sought for an accommodation to place some judgments of the Hon'ble Apex Court in support of his case.

Request considered.

Let the matter be listed on 23.03.2023.

JUDGE CHIEF JUSTICE (ACTING)

A. Ghosh

Download the LatestLaws.com Mobile App