Mr. S. Lodh vs Mr. D. Sarma
2023 Latest Caselaw 206 Tri

Citation : 2023 Latest Caselaw 206 Tri
Judgement Date : 13 March, 2023

Tripura High Court

Mr. S. Lodh vs Mr. D. Sarma on 13 March, 2023

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                    HIGH COURT OF TRIPURA
                          AGARTALA
                      WP(C) No.1031 of 2022
For Petitioner(s)        : Mr. S. Lodh, Advocate.
For Respondent(s)        : Mr. D. Sarma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE (ACTING)

Order 13/03/2023

At the request of Mr. S. Lodh, learned counsel appearing

for the petitioner, list this matter on 14.03.2023 (tomorrow) for placing

judgments in support of his arguments in this matter.

CHIEF JUSTICE (ACTING)

Pijush

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