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Mr. S. Lodh vs Mr. Tanmay Debbarma
2023 Latest Caselaw 66 Tri

Citation : 2023 Latest Caselaw 66 Tri
Judgement Date : 13 January, 2023

Tripura High Court
Mr. S. Lodh vs Mr. Tanmay Debbarma on 13 January, 2023
                               Page 1 of 1




                      HIGH COURT OF TRIPURA
                            AGARTALA
                       Cont. Cas(C) No.85 of 2022
For Petitioner(s)         : Mr. S. Lodh, Advocate.
For Respondent(s)         : Mr. Tanmay Debbarma, Advocate.

HON'BLE THE CHIEF JUSTICE (ACTING)

Order 13/01/2023

It is represented by both sides that aggrieved by the

judgment & order dated 21.12.2021 passed by the learned Single Judge

in WP(C) No.608 of 2021, an appeal being WA No.159 of 2022 has

been preferred before this Court and the same is pending for

adjudication.

It is also submitted by Mr. S. Lodh, learned counsel for the

petitioner that the next date of hearing of the writ appeal is scheduled

after 2(two) weeks.

In view of the same, list this matter on 03.02.2023.

CHIEF JUSTICE (ACTING)

Pijush

 
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