Present vs For The
2023 Latest Caselaw 186 Tri

Citation : 2023 Latest Caselaw 186 Tri
Judgement Date : 24 February, 2023

Tripura High Court

Present vs For The on 24 February, 2023

                         HIGH COURT OF TRIPURA
                               AGARTALA

                              IA NO 1 OF 2023 IN
                              WP(C) 1067 OF 2022

Present:
    For the applicant (s)         : Mr. B. Majumder, DySGI.

         For the respondent (s)   : Mr. Somik Deb, Sr. counsel.

Mr. K. Debnath, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH 24.02.2023 Order

This Interlocutory Application is taken up along with WP(C) No.1067 of 2022 for hearing on consent of learned counsels appearing for the parties.

Heard Mr. B. Majumder, learned DySGI appearing for the applicants as well as Mr. Somik Deb, learned senior counsel assisted by Mr. K. Debnath, learned counsel appearing for the respondents.

Hearing is concluded.

Judgment is reserved.

JUDGE

sanjay

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